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Gudikandula Jagadish vs The State Of Andhra Pradesh,
2022 Latest Caselaw 1956 AP

Citation : 2022 Latest Caselaw 1956 AP
Judgement Date : 21 April, 2022

Andhra Pradesh High Court - Amravati
Gudikandula Jagadish vs The State Of Andhra Pradesh, on 21 April, 2022

HIGH COURT OF ANDHRA PRADESH:: AMARAVATI

MAIN CASE No: W.P.No.1352 of 2021 PROCEEDING SHEET Sl. OFFICE DATE ORDER No NOTE.

RNT,J

05. 21.04.2022 The writ petition is allowed (vide a separate judgment) ________ RNT,J Gk

 
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