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K Ananda Reddy vs The State Of Andhra Pradesh
2022 Latest Caselaw 1952 AP

Citation : 2022 Latest Caselaw 1952 AP
Judgement Date : 21 April, 2022

Andhra Pradesh High Court - Amravati
K Ananda Reddy vs The State Of Andhra Pradesh on 21 April, 2022

HIGH COURT OF ANDHRA PRADESH MAIN CASE: W.P. No. 18585 of 2021

PROCEEDING SHEET

SL. DATE ORDER OFFICE NO. NOTE

12. 21.04.2022 RNT, J

"Separate judgment is delivered, dismissing the writ petition as infructuous."

_________ RNT, J Dsr

 
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