Expand

O P Jindal Global University

trademarkclick

January February March April May June July August September October November December

Thurpati Parvathi Devi vs State Of Andhra Pradesh
2022 Latest Caselaw 1916 AP

Citation : 2022 Latest Caselaw 1916 AP
Judgement Date : 20 April, 2022

Andhra Pradesh High Court - Amravati

Thurpati Parvathi Devi vs State Of Andhra Pradesh on 20 April, 2022

Bench: Ravi Nath Tilhari

HIGH COURT OF ANDHRA PRADESH MAIN CASE: W.P. No. 12227 of 2021

PROCEEDING SHEET

SL. DATE ORDER OFFICE NO. NOTE

10. 20.04.2022 RNT, J

Heard Sri Javvaji Sarath Chandra, learned counsel for the petitioner and the learned GP for Education.

Judgment/Order is reserved.

_________ RNT, J Dsr

Download the LatestLaws.com Mobile App

Join latestlaws whatsapp group

Publish Your Article

Campus Ambassador

Media Partner

Campus Buzz

LatestLaws.com presents: Lexidem Offline Internship Program, 2026

LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!

start up India

About us Events Awards Workshops Contact us Grievance Cell Disclaimer Hyperlinking Policy Privacy Policy Advertise Media Partner Legal FAQs