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K. Venkateswarlu vs M/S. Balaji Auto Financers,
2022 Latest Caselaw 1910 AP

Citation : 2022 Latest Caselaw 1910 AP
Judgement Date : 20 April, 2022

Andhra Pradesh High Court - Amravati
K. Venkateswarlu vs M/S. Balaji Auto Financers, on 20 April, 2022
      THE HON'BLE SRI JUSTICE SUBBA REDDY SATTI

                   APPEAL SUIT No.386 of 2006

JUDGMENT:

Though the appeal was listed under the caption "for

dismissal", there is no representation on behalf of the

appellant.

Since the appellant is not interested to prosecute the

appeal, the appeal suit is dismissed for non-prosecution.

As a sequel, all the pending miscellaneous applications

shall stand closed.

_________________________ SUBBA REDDY SATTI, J

20th April, 2022

PVD

THE HON'BLE SRI JUSTICE SUBBA REDDY SATTI

non-prosecution

APPEAL SUIT No.386 of 2006

20th April, 2022

PVD

 
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