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Dr. Iqbal Hyder, vs The State Of Andhra Pradesh,
2022 Latest Caselaw 1867 AP

Citation : 2022 Latest Caselaw 1867 AP
Judgement Date : 19 April, 2022

Andhra Pradesh High Court - Amravati

Dr. Iqbal Hyder, vs The State Of Andhra Pradesh, on 19 April, 2022

Bench: Ravi Nath Tilhari

HIGH COURT OF ANDHRA PRADESH MAIN CASE: W.P. No. 22688 of 2020

PROCEEDING SHEET

SL. DATE ORDER OFFICE NO. NOTE

11. 19.04.2022 RNT, J

Heard the petitioner-in-person, and Sri Kotha Rama Mohan Rao, learned standing counsel for Sri Venkateswara Veterinary University, Thirupathi.

Judgment/Order reserved.

_________ RNT, J Dsr

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