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M. V.L. Narayana Rao vs The Government Of Andhra Pradesh,
2022 Latest Caselaw 1858 AP

Citation : 2022 Latest Caselaw 1858 AP
Judgement Date : 19 April, 2022

Andhra Pradesh High Court - Amravati

M. V.L. Narayana Rao vs The Government Of Andhra Pradesh, on 19 April, 2022

HIGH COURT OF ANDHRA PRADESH MAIN CASE No:W.P.Nos.19663 & 19774 of 2020 PROCEEDING SHEET Sl. OFFICE DATE ORDER No NOTE.

RNT,J

8. 19.04.2022 Heard Sri M.Kesava Rao, learned counsel for the petitioner and Sri V.Ramesh, learned Government Pleader for Services-III.

Judgment/Orders reserved.

________ RNT,J Scs

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