Proceedings Sheet vs Unknown
2022 Latest Caselaw 1826 AP

HIGH COURT OF ANDHRA PRADESH : AMARAVATI

MAIN CASE: W.P. No. 8105 of 2022

PROCEEDINGS SHEET

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(Through physical mode)

2. 18.04.2022 Learned counsel for the petitioner prays for and is allowed a week's time to go through the judgment of the Hon'ble Supreme Court in the case in which Section 13(2) of the SARFAESI Act, 2002 has been considered and apprise us about the applicability of the same to the present case.

Post this case in the next week.

PRASHANT KUMAR MISHRA, CJ M.SATYANARAYANA MURTHY, J

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