Bonam (Thatavarthi) Sumalatha vs Nil
2022 Latest Caselaw 1824 AP

        HIGH COURT OF ANDHRA PRADESH AT AMARAVATI

      THE HON'BLE Mr. JUSTICE AHSANUDDIN AMANULLAH

                                AND

      THE HON'BLE Mr. JUSTICE G. RAMAKRISHNA PRASAD

         CIVIL MISCELLANEOUS APPEAL No.113 OF 2022

1. Bonam (Thatavarthi) Sumalatha,
   W/o.Venkata Nani, Aged 27 years,
   Private Employee, D.No.4-64/2,
   Atchuthapuram, Madhuranagar,
   Kakinada, East Godavari District.
   Presently:D/o.Thatavarthi Satyanarayana,
   Posinvari Veedhi, Near Railway Station,
   Chebrolu, Vunguturu Mandal,
   W.G. District.

2. Bonam Venkata Nani, S/o.Veerabhadra Rao,
   Aged 35 years, Business, D.No.4-64/2,
   Atchuthapuram, Madhuranagar,
   Kakinada, East Godavari District.     ... Appellants

                                          Versus

              Nil                           ...    Respondent

Counsel for the appellants : Mr. E. V. V. S. Ravi Kumar, Advocate

Counsel for the respondent : ---

ORAL JUDGMENT Date: 18.04.2022

(Per Hon'ble Mr. Justice Ahsanuddin Amanullah)

Heard Mr. E. V. V. S. Ravi Kumar, learned counsel for the

appellants.

2. The present Appeal has been filed against the order dated

21.02.2022 passed in I.A. No.105(a)/2022 in OPSR No.2673 of

2021 by the learned Principal Senior Civil Judge, Kakinada, East

Godavari District, by which the petition seeking leave of the Court

to prefer a petition seeking divorce within one year of the date of

marriage, has been rejected.

3. After some arguments, learned counsel for the appellants

submitted that the Appeal be disposed of with liberty to approach

the Court below, afresh, in accordance with law, which may be

considered without being prejudiced by the order impugned.

4. Having regard to the aforesaid, the Civil Miscellaneous

Appeal stands disposed of with liberty aforesaid.

5. It is made clear that the Court has not expressed any

opinion with regard to the merits of the matter. No order as to

costs.

6. Miscellaneous Applications, if any pending, also stand

disposed of.

_______________________________ (AHSANUDDIN AMANULLAH, J)

________________________________ (G. RAMAKRISHNA PRASAD, J)

Dsh