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Sk Meera Mohiddin vs The State Of Andhra Pradesh,
2022 Latest Caselaw 1778 AP

Citation : 2022 Latest Caselaw 1778 AP
Judgement Date : 12 April, 2022

Andhra Pradesh High Court - Amravati
Sk Meera Mohiddin vs The State Of Andhra Pradesh, on 12 April, 2022

HIGH COURT OF ANDHRA PRADESH AT AMARAVATI

MAIN CASE No. W.P.No.11885 of 2021

PROCEEDING SHEET Sl. DATE ORDER OFFICE No. NOTE

19. 12.04.2022 MGR,J

Heard Sri V.Siva Prasad Reddy, learned counsel for the petitioner. After making submissions, he seeks further time to put forth legal submissions with reference to the judgments of Hon'ble Supreme Court and this Court.

Post on 19.04.2022.

_________ MGR,J anr

 
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