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Chennareddy Usharani vs Chennareddy Peda Reddy Died
2022 Latest Caselaw 1774 AP

Citation : 2022 Latest Caselaw 1774 AP
Judgement Date : 12 April, 2022

Andhra Pradesh High Court - Amravati
Chennareddy Usharani vs Chennareddy Peda Reddy Died on 12 April, 2022
        THE HON'BLE SRI JUSTICE SUBBA REDDY SATTI

                   APPEAL SUIT No.92 of 2003

JUDGMENT:

A memo is filed vide USR No.975 of 2022 duly signed by

the learned counsel for the appellants, seeking withdrawal of

the appeal.

Permission as sought for is granted.

Accordingly, the appeal suit is dismissed as withdrawn.

No order as to costs.

As a sequel, all the pending miscellaneous applications

shall stand closed.

_________________________ SUBBA REDDY SATTI, J 12th April, 2022

PVD

THE HON'BLE SRI JUSTICE SUBBA REDDY SATTI

withdrawn

APPEAL SUIT No.92 of 2003

12th April, 2022

PVD

 
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