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A Sivayya, E.Godavari Dist 3 ... vs Govt. Of Ap. E.Godavari Dist
2022 Latest Caselaw 1749 AP

Citation : 2022 Latest Caselaw 1749 AP
Judgement Date : 11 April, 2022

Andhra Pradesh High Court - Amravati

A Sivayya, E.Godavari Dist 3 ... vs Govt. Of Ap. E.Godavari Dist on 11 April, 2022

HIGH COURT OF ANDHRA PRADESH

MAIN CASE No: CRP No.5282 of 2016

PROCEEDING SHEET Sl. OFFICE DATE ORDER No NOTE.

11.04.2022 RC,J Learned Government Pleader for Arbitration appeared and submitted his arguments and sought time for citing judgments.

Post on 19.04.2022.

________ RC,J RR

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