Smt. Yagalla ... vs P.Subbarao,
2022 Latest Caselaw 1742 AP

      THE HON'BLE SRI JUSTICE SUBBA REDDY SATTI

                    APPEAL SUIT No.78 of 2006

JUDGMENT:

The appeal was listed on 09.03.2022 and since there

was no representation on either side, it was adjourned to

15.03.2022. On 15.03.2022, since there was no

representation the appeal was directed to be listed on

23.03.2022 under the caption "for dismissal". The appeal

was listed on 23.03.2022, 29.03.2022, 06.04.2022 and

11.04.2022. There was no representation on behalf of the

appellant on any of the above occasions.

Since the appellant is not interested to prosecute the

appeal, the appeal suit is dismissed for non-prosecution.

As a sequel, all the pending miscellaneous applications

shall stand closed.

_________________________ SUBBA REDDY SATTI, J

11th April, 2022

PVD

THE HON'BLE SRI JUSTICE SUBBA REDDY SATTI

non-prosecution

APPEAL SUIT No.78 of 2006

11th April, 2022

PVD