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Palleti Raghava Reddy vs G. Venkata Lakshmamma
2022 Latest Caselaw 1718 AP

Citation : 2022 Latest Caselaw 1718 AP
Judgement Date : 8 April, 2022

Andhra Pradesh High Court - Amravati

Palleti Raghava Reddy vs G. Venkata Lakshmamma on 8 April, 2022

     HON'BLE SRI JUSTICE R. RAGHUNANDAN RAO

                      A.S.No.867 of 2019

JUDGMENT:

Sri K. Dhanujaya Reddy, learned counsel for the appellant

seeks to withdraw the appeal.

Accordingly, the appeal is dismissed as withdrawn. There

shall be no order as to costs.

As a sequel, pending miscellaneous petitions, if any, shall

stand closed.

____________________________ R. RAGHUNANDAN RAO, J. 08.04.2022

Note:-

Issue CC on 11.04.2022, B/o BSM

HON'BLE SRI JUSTICE R. RAGHUNANDAN RAO

A.S.No.867 of 2019

08.04.2022

Note:-

Issue CC on 11.04.2022, B/o BSM

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