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Kanijam Sridhar vs Andhra Pradesh State Road ...
2022 Latest Caselaw 1673 AP

Citation : 2022 Latest Caselaw 1673 AP
Judgement Date : 7 April, 2022

Andhra Pradesh High Court - Amravati
Kanijam Sridhar vs Andhra Pradesh State Road ... on 7 April, 2022
             HIGH COURT OF ANDHRA PRADESH
                    MAIN CASE: W.P. No. 8031 of 2021


                             PROCEEDING SHEET

SL.     DATE                             ORDER                          OFFICE
NO.                                                                      NOTE

10.   07.04.2022   RNT, J

                          Heard Sri A. G. Satyanarayana Rao,
                   learned counsel for the petitioner and Sri P.
                   Durga Prasad, learned standing counsel for
                   APSRTC, representing the respondents.

Judgment reserved. Interim order, granted earlier, is extended till the delivery of judgment.

_________ RNT, J Dsr

 
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