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Nallabiona Sivanarayana Another vs Gabdikota Subba Rao Another
2022 Latest Caselaw 1617 AP

Citation : 2022 Latest Caselaw 1617 AP
Judgement Date : 1 April, 2022

Andhra Pradesh High Court - Amravati

Nallabiona Sivanarayana Another vs Gabdikota Subba Rao Another on 1 April, 2022

Bench: Tarlada Rajasekhar Rao

      THE HON'BLE SRI JUSTICE TARLADA RAJASEKHAR RAO

Crl.R.C.No.211 of 2013

ORDER:-

There are no representation for the petitioner even though

the matter is listed under the caption, "for judgment".

2. Hence, the Criminal Revision Case is dismissed for non-

prosecution.

Miscellaneous Petitions pending, if any, shall stand closed.

________________________________________ JUSTICE TARLADA RAJASEKHAR RAO

Date: 01-04-2022 EPS

THE HON'BLE SRI JUSTICE TARLADA RAJASEKHAR RAO

Crl.R.C.No.211 OF 2013

Date: 01-04-2022

EPS

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