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Tirumala Tirupathi Devasthanam vs Gudipalli Bhanu Prakash Reddy
2022 Latest Caselaw 1613 AP

Citation : 2022 Latest Caselaw 1613 AP
Judgement Date : 1 April, 2022

Andhra Pradesh High Court - Amravati
Tirumala Tirupathi Devasthanam vs Gudipalli Bhanu Prakash Reddy on 1 April, 2022
                                                                                     3

            HIGH COURT OF ANDHRA PRADESH : AMARAVATI

                      MAIN CASE: W.A.No.387 of 2022


                            PROCEEDINGS SHEET


Sl.     DATE                                   ORDER                                 OFFICE
                                                                                      NOTE
No.

1.

01.04.2022 (Through Physical Mode)

I.A.No.1 of 2022

This is an application to dispense with the filing of the certified copy of the order under appeal.

Dispensed with.

I.A. is, accordingly, disposed of.

W.A.No.387 of 2022

Writ Appeal is allowed, vide separate judgment.

PRASHANT KUMAR MISHRA, CJ M. SATYANARAYANA MURTHY, J

IBL Sl. DATE ORDER OFFICE NOTE No.

Sl. DATE ORDER OFFICE NOTE No.

 
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