June 20,2018:

Name of Legal Stalwart: Chandrasekhar Sinha

Enrollment No: 1951/99/293 Bar Council of Assam, Mizoram, Manipur, Tripura
Contact Details: 9436735548 Areas of Practise: Constitutional, Civil and Service Law matters

Practising at:  Tripura High Court since last 40 years.The Interviewer, Puspita Sinha is a 3rd Year student of ICFAI University, Tripura. She is currently interning with LatestLaws.com.

Q1 TELL US SOMETHING ABOUT  YOUR EARLY CHILDHOOD AND SCHOOLING?

I was born in a family with sound financial background. I did my schooling from village itself.

Q2 HOW DO YOU THINK YOU'RE SUITED TO A CAREER IN THE  LAW?

I am a very independent  person. I prefer always to protest against injustice.

Q3 IF U COULDN'T WORK IN THE LAW,WHAT WOULD YOU BE?

I am very confident that I would be in law and excell in law. So, I had no other option.

Q4 WHAT IS THE IMPACT OF LAW SCHOOL IN YOUR ADVOCACY LIFE?

I feel study of law is necessary but not sufficient.I feel my confidence, sincerity,my hard work are the factors behind success in Law.

Q5 WHAT ARE THE TWO MOVIES A LAW STUDENT MUST BE WATCH?

I did not have  come across any movie to enrich my knowledge of law but for the students I must prefer to watch two movie that is twelve angry man and witness for the prosecution.

Q6 WOULD YOU LIKE TO SHARE ANY EXPRESSION OF YOUR FIRST DAY IN THE COURT?

I have started my career from  High Court and therefore my appearance before the hon'ble High Court on the first day mixture with pleasure, sincerity and a bit nervousness .Q7 WHAT ARE THE CONSTITUTIONAL SAFEGURDS GIVEN TO THE CITIZENS OF THE COUNTRY?

The only safeguards to be provided to the people as constitutional safeguards is to provide justice through proper utilisation of rule of law.

Q8 IS THERE ANY SHADOW AREA IN THE SOCIETY WHERE TILL NOW THE JUDICIARY ARE FAILED TO APPROACH?

According to me in a democratic country like India the Judiciary till date has no effective access to render proper justice to the downtrodden for eg. even today poor people are unable to provide appropriate litigation cost and therefore they prefer to stay away from judiciary and prefer to live in sufferings and deprivation.

Q9 WHAT IS YOUR WISDOM AND SUCCESS MANTRA  FOR YOUNG LAW PROFESSIONALS?

To pull off in the legal profession a young lawyer should get endowed with honesty and straight forward.

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