January 22, 2019:

On Tuesday, Cristiano Ronaldo has pleaded guilty to tax fraud and received a two-year suspended sentence.

The sports star who was facing charges, was in court for about 45 minutes and signed an agreement which will cost him nearly 19 million euros ($21.6 million) in fines.

The deal, which was agreed in advance, included a 23-month jail sentence and in Spain convicts don't usually do time for sentences that are under 2 years.

Meanwhile, since Ronaldo's offence is of non-violent nature, it means he is unlikely to spend any time at all in jail. He will instead serve it on probation instead.

Ronaldo arrived at court in a black van and was wearing a black sports coat and black pants.

He walked up some stairs leading to the court house and even stopped to sign an autograph.

Ronaldo made the deal to plead guilty with Spain's state prosecutor and tax authorities last year.

In Spain, a judge can suspend sentences for two years or less for first-time offenders.

In 2017, a state prosecutor accused Ronaldo of four counts of tax fraud from 2011-14 worth 14.7 million euros ($16.7 million). He was accused of having used shell companies outside Spain to hide income made from image rights.

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