December 28,2018:

A judge in Nevada, USA has been arrested by Las Vegas Police on a Domestic violence charge after an incident involving her 18-year-old son.

Clark County District Judge Stefany Miley was arrested around 11 p.m. Saturday after an Attorney for her husband, Edward Miley, called Police late Saturday to report an incident that allegedly turned physical between Judge and Couple’s teenage son.

The Mileys are in process of getting a divorce. Edward Miley, who is a family law and criminal defense attorney, forwarded a message from his son to Bruce Gale, one of the attorneys representing him in his own divorce.

“Call me now,” Teen wrote in the message forwarded to Gale. “I need help. Mom punched me in the mouth and hit me in the head while I was driving. I [am] bleeding and need you to pick me up. She started screaming around the neighbors and tried falling on me to make it look like I was hurting her.”

Judge Stefany Miley, a native of Texas first elected to Nevada’s Family Court in 2004, is now facing one count of battery domestic violence under her maiden name of Stefany Tewell.

Details of the judge’s arrest were not immediately available and police in Las Vegas did not return a message seeking comment early Thursday.

An attorney representing Judge stated that he had not yet seen the police report regarding the incident.

Attorneys for Edward Miley stated in his filing that while he “loves his wife Stefany very much,” the couple’s incompatibility is so vast that no chance of reconciliation exists.

Source New York Post

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