December 08, 2018:

On Saturday, Japan's Prime Minister Shinzo Abe's ruling coalition rammed through legislation to bring more blue-collar foreign workers into the country, in a controversial move to address chronic labor shortages.

The bill was enacted after the upper house gave approval despite a raft of criticism by opposition parties following its passage through the lower house in late November.

Under the new system, the government plans to bring in as many as 345,000 foreign workers in construction, food services, nursing & other designated sectors for 5 years.

Abe told the Parliament, "We aim at starting it in Apr'19 because we need to swiftly launch the new system to deal with the current labor shortage."

Both the chambers are controlled by Abe's ruling camp. Law doesn't protect foreign workers' rights, claim opposition parties.

But opposition parties claimed that the law, which will allow foreign nationals with skills in various sectors, fails to address the potential impact on Japanese society of new foreign labor and doesn't protect foreign workers' rights.

In a bid to block its passage, opposition parties submitted censure motions against Abe and Justice Minister Takashi Yamashita, but they were easily rejected by the ruling bloc.

The law allows foreign nationals with skills in sectors facing particularly severe shortages to obtain five-year visas, which wouldn't allow them to bring their families.

Foreign workers in those fields who hold stronger qualifications and pass a more difficult Japanese language test will be able to obtain a visa that can be extended indefinitely, eventually leading to residency along with family.

But there have been questions about whether an influx of foreign workers will depress wages, how the workers will be incorporated into Japan's social security system, and worries about the exploitation of migrant labor.

Many of Japan's low-skilled foreign workers are in the country under a so-called "technical training" program, which has repeatedly faced several allegations of abuse.

Yoshifu Arita, an opposition lawmaker, told Parliament,"We shouldn't create a new system hastily without reviewing the technical training program in which problems are mounting."

Businesses have long lobbied for looser immigration rules, saying they struggle to find workers in a country where unemployment hovers around 2.5%.

The chronic labor-shortages are only worsening as Japan's aging, shrinking population means a decline in workers' pool.

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