June 6, 2018

Anti-corruption Judges accused him of using shell companies to hide his wealth in the British Virgin Islands, a tax haven.

The Real Madrid & Portugal star was accused by Spanish prosecutors in June 2017 of defrauding tax authorities of £12.9million (€14.8million).

He initially denied the allegations that from 2011 to 2014 he defrauded the Spanish treasury when he appeared in Court last year. Cristiano Ronaldo allegedly concealed income from image rights sales through an opaque financial structure which involved diverting money via Ireland into a tax haven.

Since then, lawyers & agents representing Ronaldo are understood to have been negotiating with the treasury about a settlement. But, the former Manchester United ace has now reportedly pleaded guilty to four charges of fraud in exchange for a lesser penalty.

He accepted a 2-year suspended prison sentence & a fine worth £16.5million (€18.8million), according to Spanish newspaper El Mundo.

However, Ronaldo, 33, won't face any time behind bars because he has no previous convictions. Under the Spanish law, a sentence of 2 years or under can be served on probation, provided the offender has no prior convictions.

These allegations have echoes of the case against his greatest competitor Lionel Messi, who was last year fined 3.5million (€4.1million) after being found guilty of tax fraud. The Barcelona star was fined £1.7million (€2million) & was sentenced to 21 months' prison, reduced on appeal to 15 months.

During a Court hearing in July 2017, Ronaldo's lawyers said he “did not break any laws, all he did was follow criteria that the tax inspectors do not like”.

But, anti-corruption Judges accused him of using shell companies to hide his wealth in the British Virgin Islands, a tax haven.

El Mundo reports that Ronaldo had "presented to the Tax Agency only a few weeks ago a proposal to reach an agreement."

His initial offer of £12.1million (€14million) & guilty pleas for 4 tax fraud offences was rejected & a counter proposal was issued by the Spanish State Bar, the paper said.

An increased fine of £16.5million (€18.8million) & a 2-year suspended prison sentence was accepted by Ronaldo.

Spanish Courts have recently cracked down on tax evasion among leading footballers. Between 2005 and 2010, foreign players in Spain were protected under the so-called "Beckham law" allowing them to curb their taxes.

But as the financial crisis bit deeper, the exemption was lifted, paving the way for the cases.

The football superstar will be glad to see the back of the case as he prepares to take part in Portugal's World Cup opening match against Spain on Friday.

Manchester United manager Jose Mourinho said Ronaldo, who he managed at Real Madrid, has "one last chance" to win the World Cup.

Ronaldo has never lifted the World Cup, despite having a trophy cabinet packed-full of honors, including 5 Champions Leagues.

"Cristiano is a superman," Mourinho said. "He can [play at another World Cup] if he wants."

"But 4 more years at the highest level? To come back to the next World Cup I feel it'll be hard."

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