34 Trademarks approved by Chinese Trademark Office for Trump Family during the year!

13 Nov 2018

November 13,2018:

China is maintaining its relationship with Trump and to address this redefined relationship China has been approving all Trademarks applied by Trump Family.

Recently, this became evidently noticeable when the number of Trademarks approved by Chinese Trademark Office for the companies working under the guardianship of President Donald Trump and his daughter Ivanka Trump touched 18.

The new trademark applications also cover Ivanka Trump’s branded fashion accessories like sunglasses, handbags, shoes, jewellery and other beauty services as well as voting machines.

All the trademark applications were approved by the Chinese trademark Office 3 months after Ivanka announced that she was going to dissolve her name bearing brand to focus on government work. According to the Chinese Trademark Office’s online database, it approved 16 trademarks to Ivanka Trump Marks LLC which is a company owned by Trump’s daughter Ivanka Trump. China also granted provisional approval for two "Trump" trademarks covering restaurants, bars, hotel services, clothing and shoes. Taking the total approved trademarks to 18 in the past two months and 34 during this year. If there is no objection in the allotted 90 days comments period the applied marks will be properly finalized.

"Ivanka receives preliminary approval for these new Chinese trademarks while her father continues to wage a trade war with China. Since she has retained her foreign trademarks, the public will continue to have to ask whether President Trump has made foreign policy decisions in the interest of his and his family's businesses," wrote Citizens for Responsibility and Ethics in Washington, a government watchdog group that first published the news about Ivanka Trump brand's new Chinese trademarks.

However, the Trump family’s counsel declined to comment on the topic. Will Trump’s relationship with China being used for his personal interest raise concerns in the White House or will it affect the elections?