The Delhi High Court on Saturday announced via a circular that it is going to introduce neutral citation system with effect from 17.10.2022 for all its judgments uploaded on the official website of this Court www.delhihighcourt.nic.in:
“The neutral citation number of the High Court of Delhi will consist of the following three elements: “Year/DHC/Auto Generated Number”. A unique neutral citation number for every judgment uploaded on the official website of this Court will be auto generated w.e.f. 17.10.2022 and will be available at the top of each page of the judgement.”
It further notified an additional search field has also been created under “Judgments - PDF Judgment” link of the official website of this Court to facilitate search of relevant judgment by its neutral citation number, in addition to other key words, i.e., Case Number, Party Name, Date of Judgment, etc.
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