About Nyaya Shastra
Nyaya Shastra is an MSME registered, full-service Law Firm and legal learning platform built on the foundation of integrity, excellence, and service. Established with the vision of bridging the gap between academic legal knowledge and its practical application, we strive to deliver legal solutions that are insightful, effective, and socially responsible.
About VIDHIKA
VIDHIKA, a quarterly law journal, is an in-house publication of Nyaya Shastra. The journal seeks to create a vibrant intellectual space where students, researchers, academics, practitioners, and policymakers can engage in constructive dialogue on contemporary legal challenges.
With a commitment to advancing legal understanding and contributing to informed public debate, VIDHIKA aspires to influence policy development, support legal reforms, and strengthen the broader discourse on justice, rights, and governance.
Submission Guidelines
The authors are suggested to send their articles or research paper in Word Format along with –
- Font Size – 12
- Line Spacing 1.15
- Font – Times New Roman
- Alignment – Justified
How to Submit?
Submissions are invited for the [Volume 2 Issue 2] of VIDHIKA. The interested authors can also send their original & unpublished articles directly at office.nyayashastra@gmail.com with the subject line as SUBMISSION FOR VIDHIKA before 15th June 2026.
However, any submission does not guarantee the publication of articles but the authors are suggested not to send their submitted articles anywhere else before the this issue of VIDHIKA is released (tentatively in 3rd week of July 2026). If the article is accepted it will be published in the very next issue and non publication of submitted articles means the article has been rejected.
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