Saturday, 20, Apr, 2024
Supreme Court trashes plea of Surat APMC against High Court verdict ordering auction of five star hotel built on market yard land
'मोरबी हादसे के आप जिम्मेदार, हमने पढ़ी है SIT रिपोर्ट', हाईकोर्ट ने ओरेवा के MD को लगाई फटकार
Court closes case against former Principal Secretary to Chhattisgarh Chief Minister
High Court to pronounce judgement on School Jobs Scam on Monday
पीड़ित को मुआवजा देने से अपराध खत्म नहीं होता, हाईकोर्ट ने FIR रद्द करने से इनकार किया
Freedom of Speech not absolute: Court refuses to quash chargesheet against man for mocking Hindu Deity
'देश आपराधिक न्याय प्रणाली में महत्वपूर्ण बदलाव को तैयार', तीन नए कानूनों को लेकर बोले CJI चंद्रचूड़
पति ने पत्नी को लिव-इन पार्टनर से अलग किया, अब हाईकोर्ट ने दोनों को फिर से मिलाया
Man sets himself on Fire outside New York Court where Donald Trump was on Trial
India set for major overhaul of criminal justice system with new laws: CJI D Y Chandrachud
मृतक आश्रित कोटे से लेकर हाईकोर्ट का नया आदेश, तत्कालीन नियमों के आधार पर मिलेगी नौकरी
Supreme Court asks if Voters can get VVPAT Slip, ECI flags Big Risk
'अवैध संबंध तलाक का आधार, बच्चे की कस्टडी का नहीं', बांबे हाई कोर्ट ने कहा- जरुरी नहीं महिला अच्छी मां नहीं हो सकती
पूर्व MLC इकबाल बाला को हाईकोर्ट से राहत, मुकदमा निस्तारित करने का निर्देश
High Court denies relief to man who mocked Hindu deity
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Saturday, 20, Apr, 2024
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Tamil Nadu Prohibition of Ragging Act, 1997
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