Tamil Nadu District Limits Act, 1865
Tamil Nadu District Limits Act, 1865
(Tamil Nadu Act 1 of 1865)
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Received the assent of the Governor on the 12th December 1864, and of the Governor-General on the 5th January 1865.
An Act to provide for the [xxx] alteration of the limits of Districts or Zilas in the [State of Tamil Nadu].
- Power to alter limits of district or zilas.- It shall be lawful for the [State Government][xxx]from time to time, to alter the limits of existing districts or zilas [xxx]
