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U.P. Irrigation Charges (State Canal System) Rules, 1995


U.P. Irrigation Charges (State Canal System) Rules, 1995 1. Short title, commencement and application. 2. Rates of irrigation charges. 3. Rescission and saving.

U.P. Irrigation Charges (State Canal System) Rules, 1995

Published vide Notification No. 2874/95-27-1-4-2-Rate-92, dated 18th September, 1995 and published in the U.P. Gazette (Extraordinary), Part 4, Section (Ka), dated 18th September, 1995

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In exercise of the powers under Section 75 of the Northern India Canal and Drainage Act, 1873 (Act No. VIII of 1873) as amended in its application to Uttar Pradesh, read with Section 21 of the General Clauses Act, 1897 (Act No. X of 1897), the Governor is pleased to make the following Rules :

  1. Short title, commencement and application.- (i) These Rules may be called the Uttar Pradesh Irrigation Charges (State Canal System) Rules, 1995.

(ii) They shall come into force with effect from the date of publication in the Gazette.

(iii) They shall apply in relation to all irrigation charges (including charges for the Kharif 1403 Fasli year), recoverable after the date of commencement of these rules.

  1. Rates of irrigation charges.- The rates for irrigation charges for the State Canal System in Uttar Pradesh (excepting State Tube-Wells) mentioned in Column 1 of each of the Schedules I, II, III and IV to these rules in respect of the crops noted under Column 2 shall be as mentioned against the crop in Columns 3 and 4 thereof according as it is by flow irrigation or lift irrigation.
  2. Rescission and saving.- The Uttar Pradesh Irrigation Charges (State Canal System) Rules, 1994 are hereby rescinded without prejudice to the validity of any right, privilege, obligation, liability or action required, accrued, incurred or taken thereunder.

Schedule I

(See Rule 2)

Rate: Rupees per hectare/crops

Name of Canal System Name of Crops Flow Irrigation Lift Irrigation
1 2 3 4
1. Upper Ganga Canal 1. Sugarcane 474.00 237.00
2. Lower Ganga Canal 2. Paddy 287.00 143.00
3. Eastern Yamuna Canal 3. Vegetables, Garden (per fasal), water-nuts and poppy 287.00 143.00
4. Madhya Ganga Canal 4. Potato 356.00 178.00
5. Eastern Ganga Canal 5. Tobacco 306.00 153.00
6. Agra Canal 6. Wheat, barley and crops mixed with barley or wheat 27.00 143.00
7. Sarda Canal 7. Cotton 114.00 57.00
8. Sarda Sahayak Canal 8. Fodder crop 99.00 49.00
9. Gandak 9. Green manure 69.00 35.00
10. All such pump canals on which permanent pump houses have been constructed and those pump canals which augment water in above (1) to (9) systems. 10. Other Rabi crops 212.00 106.00
11. Other Kharif crops 173.00 86.00

Schedule II

(See Rule 2)

Rate : Rupees per hectare/crops

Name of Canal System Name of Crops Flow Irrigation Lift Irrigation
1 2 3 4
1. Doon Canal 1. Sugarcane 474.00 237.00
2. Ramganga Canal 2. Paddy excluding broadcast paddy on Doon canals 173.00 86.00
3. Afzalgarh Canal 3. Vegetables, Garden (per fasal), water-nuts, poppy 173.00 86.00
4. Tumaria Canal 4. Potato 356.00 178.00
5. Pili Canal (Lalitpur) 5. Broadcast paddy of Doon Canals 114.00 57.00
6. Betwa Canal 6. Tobacco 212.00 106.00
7. Urmil Dam Canal 7. Tea Gardens and orchards on Doon Canals 212.00 106.00
8. Maudha Dam Canal 8. Wheat, barley and crops mixed with barley or wheat 173.00 86.00
9. Balmiki Canal (Chen Dam) 9. Cotton 59.00 30.00
10. Ken Canal (Paddy only) 10. Fodder crop 40.00 20.00
11. Gursarai Canal 11. Green manure 30.00 15.00
12. Bhander Canal 12. Other crop of Rabi 114.00 57.00
13. Jamini Canal (Jamini Dam, Lalitpur) 13. Other crops of Kharif 99.00 49.00
14. Banganga Canal
15. Ghagra Canal
16. Rohini Canal
17. Danda Canal
18. Belan Canal
19. Gularia Canal
20. Rest pump canals excepting pump canals of Schedule I
21. Bhagwanpur Sarovar (Gonda)
22. Kalluwala Bundhi (Bijnor)
23. Jamalpur Tal (Lalitpur)
24. Buchera Tal

Schedule III

(See Rule 2)

Rate : Rupees per hectare/crops

Name of Canal System Name of Crops Flow Irrigation Lift Irrigation
1 2 3 4
1. Bijnor Canals 1. Sugarcane 237.00 119.00
2. Rampur Canals (only Kosi, Behalla, Ghungha and Ganganand Canals) 2. Paddy 128.00 64.00
3. Rohilkhand Canals excepting those canals mentioned in, Schedule IV 3. Vegetables, Garden (per fasal), water-nut poppy 128.00 64.00
4. Lalitpur Canal (Lalitpur) 4. Potato 237.0. 119.00
5. Dhasan Canal 5. Tobacco 114.0. 57.00
6. Pahuj and Garmau Canals 6. Wheat, barley and crops mixed with wheat or barley 128.0. 64.00
7. Barwar Canal 7. Cotton 40.0. 20.00
8. Arjun Canal 8. Fodder crop 30.0. 15.00
9. Kabrai Canal 9. Green manure 30.0. 15.00
10. Ranipur Canal (Saprar Dam) 10. Other crops of Rabi 69.0. 35.00
11. Ken Canal (Except Paddy) 11. Other crops of Kharif 69.0. 35.00
12. Keolari Canal
13. Barwa Canal
14. Kamal Kheri and Pindari Canal (Chandrawat Dam)
15. Ghori Canal
16. Garai and Jirgo Canal
17. Karmnasa and Ghaghar Canals
18. Nikoya Canal
19. Patharwa Canal
20. Begugangi Canal
21. Sukhra Tal Canal
22. Siawari Canal
23. All other canals fed by rivers, tanks, reservoirs and lakes, except those specifically mentioned in Schedules I, II, III and IV
24. Himaya Bundhi Varanasi
25. Bhoka Bundhi
26. Majhgawan Reservoir (Hamirpur)
27. Jagner Bundhi (Agra)
28. Beeder Reservoir Mirzapur
29. Damohan Reservoir
30. Rajkhour Reservoir
31. Barwatola Reservoir
32. Pipradih Reservoir
33. Khatauli Reservoir
34. Madwa Reservoir
35. Semri Margadha Reservoir
36. Kota Reservoir
37. Phulwar Reservoir
38. Badwadih Reservoir
39. Sukhri Dud hi Reservoir
40. Dharti Dolwa Reservoir (Zamindari works taken over by Irrigation Department)
41. Sagar Reservoir (Shevpati Sagar) Basti
42. Siswa Reservoir
43. Betwa Reservoir
44. Majhauli Reservoir
45. Mekra Nala System
46. Bajha Reservoir
47. Kosi Jheel Reservoir (Moti Sagar Reservoir)
48. Mali Reservoir
49. Masi Reservoir
50. Semra Reservoir
51. Marathi Reservoir
52. Kohargaddi Reservoir Gonda
53. Basehwa Reservoir
54. Ganeshpur Reservoir
55. Motipur Reservoir Bahraich
56. Srinagar Tal Canal System Gorakhpur
57. Sanwaha Tank Jhansi
58. Melani Tank Lalitpur
59. Bar Tal
60. Dhawa Tal
61. Gundorapur Tal
62. Arjun Kheria Tal
63. Samoghar Tal
64. Pahalgaon Tank Jhansi
65. Niao Tal
66. Sar Tal
67. Nihona Tal
68. Barwapur Tal
69. Manpur Tal
70. Rampura Manhanpur Tal
71. Baghaura Tal
72. Murari Tal
73. Gangoni Tal Lalitpur
74. Karila Tal
75. Panari Tal
76. Jhakhaura Tal
77. Gitauli Tal
78. Pura Kalan Tal
79. Bunt Tal
80. Bijroutha Tal
81. Gajera Tal
82. Kalapahar Tal
83. Kailwara Tal
84. Kakrai Tal
85. Bijakhet Tal
86. Binaka Mafi Tank
87. Sagoli Tal Jhansi
88. Sarol Bisanpura Tal
89. Sekhra Dhawa Tal
90. Palra Tal
91. Ghurat Tal
92. Katera Tal
93. Phutera Tal
94. Kachneo Jheel
95. Megarpur Jheel
96. Arjar Tal
97. Itaura Bundhi
98. Dora Bundhi
99. Pandawaha Bundhi
100. Gursarai Bundhi
101. Bhandarawara Bundhi No. 1
102. Bhandarawara Bundhi No. 2
103. Bhandara Bundhi
104. Bakhara Bundhi
105. Marha Bundhi
106. All lakes, reservoirs and tanks excepting those specifically mentioned in Schedule II

Schedule IV

(See Rule 2)

Rate: Rupees per hectare/crops

Name of Canal System Name of Crops Flow Irrigation Lift Irrigation
1 2 3 4
1. Rohilkhand Canal not fed by Sarda Canal or Reservoir 1. Sugarcane 99.00 49.00
2. Rampur Canals, excepting Kosi, Bahaila, Ghungha and Gangan Canals 2. Paddy 40.00 20.00
3. All Gravity Canals in hilly and Tarai region excepting- 3. Vegetable, Garden (per fasal), water-nut, poppy 40.00 20.00
(i) Doon Canals 4. Potato 99.00 49.00
(ii) Canal systems controlled by Komaun Water Rules. 5. Cotton 35.00 17.00
6. Fodder crops 35.00 17.00
7. Green manure 35.00 17.00
(iii) Specifically mentioned canals systems in Schedules I, II, III and IV 8. Other Rabi crops 40.00 20.00
9. Other Kharif crops 40.00 20.00
4. Bundhies in districts Allahabad, Varanasi, Mirzapur, Jhansi, Lalitpur, Hamirpur, Jalaun and Banda, excepting those specifically mentioned in Schedules II and III.

 

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