Thursday, 18, Apr, 2024
SC Collegium recommends appointment of Advocate as Judge in this High Court [Read Resolution]
हाईकोर्ट के आदेश के बाद ट्रिपल टेस्ट की प्रक्रिया शुरू
कोर्ट जा रहे जज की पुलिस ने रोकी कार, दूसरे रास्ते से जाने को कहा, इंस्पेक्टर समेत चार पर होगा एक्शन
Name of Druglord ‘Pablo Escobar’ can’t be registered as Trademark, EU Court rules
पुश्तैनी कब्जे की रिपोर्ट पर हाईकोर्ट हुआ सख्त, कहा- पटवारी कोई भगवान नहीं, जो किसी का भी नाम दर्ज कर दे
जमीन के लिए गला काटकर की थी बड़े भाई की हत्या... कोर्ट ने दोषी को सुनाई उम्रकैद की सजा
High Court restrains HUL from using ‘Glow & Handsome’ mark in lawsuit by Emami
'कोविड से मौत के मामले में मुआवजा कोई इनाम नहीं', हाईकोर्ट ने क्यों कही ये बात
High Court orders age limit for river rafting, kayaking, other Adventurous Sports
Muslim Student loses UK court bid over School prayer rituals ban
इश्क में नाकाम आशिक जान दे तो महिला को नहीं मान सकते दोषी, हाईकोर्ट ने कही बड़ी बात
Trial Court Judge apologizes before Allahabad High Court for discriminating against Muslim Lawyer
SC Collegium recommends elevation of Two Additional Judges as Permanent Judges in this HC [Read Resolution]
Can't degrade Allopathy without proof, you have no right: SC to Baba Ramdev
तेज आवाज में दलीलें दे रहे थे वकील साहब, बुरी तरह भड़के मीलॉर्ड ने दिया अल्टीमेटम
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Thursday, 18, Apr, 2024
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Provincial Insolvency Act, 1920
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Provincial Insolvency Act, 1920
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P. Veerasamy. Vs. The Official Assignee High Court, Madras [1999] INSC 4 (12 January 1999), 1999 Latest Caselaw 4 SC
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Harshad Shantilal Mehta Vs. Custodian & Ors [1998] INSC 312 (13 May 1998), 1998 Latest Caselaw 312 SC
Harshad Shantilal Mehta Vs. Custodian & Ors [1998] INSC 302 (13 May 1998), 1998 Latest Caselaw 302 SC
Tukaram Ramchandra Mane Vs. Rajaram Bapu Lakule [1998] INSC 224 (16 April 1998), 1998 Latest Caselaw 224 SC
Vatticherukuru Village Panchayat & Ors Vs. Nori Vekatrama Deekshithulu & Ors [1991] INSC 114 (26 April 1991), 1991 Latest Caselaw 114 SC
Balkrishan Gupta & Ors Vs. Swadeshi Polytex Ltd. & ANR [1985] INSC 22 (12 February 1985), 1985 Latest Caselaw 22 SC
Johrilal Soni Vs. Smt. Bhanwari Bai [1977] INSC 155 (1 August 1977), 1977 Latest Caselaw 155 SC
Ahmedabad Municipal Corporation of The City of Ahmadabad Vs. Haji Abdulgafur Haji Hussenbhai [1971] INSC 83 (18 March 1971), 1971 Latest Caselaw 83 SC
Malini Ayyappa Naicker (Now Dead) Through L.R. Vs. Seth Manghraj Udhavdas [1969] INSC 38 (13 February 1969), 1969 Latest Caselaw 38 SC
Union of India Vs. Radha Kissen Agarwalla & ANR [1968] INSC 311 (6 December 1968), 1968 Latest Caselaw 311 SC
Yenumula Mallu Dora Vs. Peruri Seetharatnam & Ors [1965] INSC 215 (14 October 1965), 1965 Latest Caselaw 215 SC
Click here to view all Supreme Court (SC) Judgements on Provincial Insolvency Act, 1920
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