Saturday, 20, Apr, 2024
- ‘Will I risk paralysis?’ CM Arvind Kejriwal refutes ED's ‘mango, sugar’ charge in court
- 'Five minutes, every five years for our Nation': Chief Justice of India urges voters not to miss voting in 2024 general elections
- Shopping Center के बाथरूम में महिला वकील से छेड़छाड़, जान से मारने की भी कोशिश, एक आरोपी गिरफ्तार
- सुप्रीम कोर्ट में तेलंगाना सरकार ने दे दिया गलत हलफनामा, जज ने ठोका पांच लाख का जुर्माना
- सुस्त कार्य संस्कृति से जिला अदालतें खो रहीं आमजन का भरोसा, हाईकोर्ट ने की तल्ख टिप्पणी
- Bank Fraud Case: Yes Bank co-founder Rana Kapoor gets bail; to walk out of jail after 4 years
- क्या पोर्नोग्राफी डाउनलोड करना या देखना अपराध है? सुप्रीम कोर्ट का फैसला सुरक्षित
- कमाई से अर्जित संपत्ति को Gangster Act में कुर्क नहीं कर सकते: हाईकोर्ट
- "नगरपालिका परिषद के पास रहेंगी मस्जिद की चाबियां": जलगांव मस्जिद-मंदिर विवाद पर सुप्रीम कोर्ट
- Woman making reasoned choice to establish physical relation knowing consequences then consent can’t be said to be based on misconception, rules HC, Read Judgement
- HC rules that gratification of electors during elections demolishes basic structure of constitution and democracy, Read Judgement
- Job Post: Visiting Faculty at NLU Tripura [April 2024]: Submissions on Rolling Basis!
- 'अनजाने में हुई होगी चूक', रेप पीड़िता के नाम का खुलासा करने वाले मजिस्ट्रेट को सुप्रीम कोर्ट से राहत, हाईकोर्ट का आदेश बरकरार
- Online Workshop on Intellectual Property and the Sustainable Development Goals by CNLU Patna [April 28; 11 Am-3 Pm]: Register Now!
- CAM advised Collective Newsroom Private Limited in restructuring of BBC’s India operations, establishing new Indian owned entity and acquisition of digital news business
