Tuesday, 16, Apr, 2024
- शोले फिल्म के डायरेक्टर रमेश सिप्पी को हाईकोर्ट से झटका, खारिज की याचिका
- CfP: GLC – SPIL International Law Journal (Volume IV) by GLC, Mumbai: Submit by May 10
- Court to hear former CM Hemant Soren’s bail plea on April 23
- चार्जशीट रद्द होने के आधार पर खारिज नहीं हो सकता घरेलू हिंसा का केस, हाईकोर्ट ने इसे भी दीवानी केस कहा
- Plea in Delhi HC seeks six years disqualification of PM Modi from fighting elections
- OJ Simpson's last will & testament filed in Nevada Court following his death
- Last Chance! Register Now! for LatestLaws.com and IDRC present Lexidem Training Course on 'Excellence in Arbitration Practice in India' (17th April,2024 Online)
- विज्ञापन में PM मोदी का सरनेम और फोटो यूज करने वाले को झटका, हाईकोर्ट का FIR रद्द करने से इनकार
- पंजाब सरकार को लगाई फटकार, कहा- जेलों को कैसे सुरक्षित रखा जाता है हरियाणा से सीखे पंजाब सरकार
- Patanjali Misleading Ads Case: Baba Ramdev, Balkrishna offer to issue public apology in Supreme Court
- Foreign Entities funding Indian NGOs to halt Public Projects: I-T dept to Supreme Court
- हाईकोर्ट ने पॉक्सो एक्ट केस में शख्स को किया बरी, बोली- 'गलत तरीके से सजा देना कहीं ज्यादा बुरा है'
- High Court rejects bail application of 2018 gangrape convict
- Supreme Court seeks report on Muzaffarnagar Child Slapping Case from UP Govt
- CfP: National Seminar on Sports Law- The Shifting Paradigms at MNLUA, Aurangabad [June 28-29]: Submit by May 30
