Thursday, 18, Apr, 2024
SC Collegium recommends appointment of Advocate as Judge in this High Court [Read Resolution]
हाईकोर्ट के आदेश के बाद ट्रिपल टेस्ट की प्रक्रिया शुरू
कोर्ट जा रहे जज की पुलिस ने रोकी कार, दूसरे रास्ते से जाने को कहा, इंस्पेक्टर समेत चार पर होगा एक्शन
Name of Druglord ‘Pablo Escobar’ can’t be registered as Trademark, EU Court rules
पुश्तैनी कब्जे की रिपोर्ट पर हाईकोर्ट हुआ सख्त, कहा- पटवारी कोई भगवान नहीं, जो किसी का भी नाम दर्ज कर दे
जमीन के लिए गला काटकर की थी बड़े भाई की हत्या... कोर्ट ने दोषी को सुनाई उम्रकैद की सजा
High Court restrains HUL from using ‘Glow & Handsome’ mark in lawsuit by Emami
'कोविड से मौत के मामले में मुआवजा कोई इनाम नहीं', हाईकोर्ट ने क्यों कही ये बात
High Court orders age limit for river rafting, kayaking, other Adventurous Sports
Muslim Student loses UK court bid over School prayer rituals ban
इश्क में नाकाम आशिक जान दे तो महिला को नहीं मान सकते दोषी, हाईकोर्ट ने कही बड़ी बात
Trial Court Judge apologizes before Allahabad High Court for discriminating against Muslim Lawyer
SC Collegium recommends elevation of Two Additional Judges as Permanent Judges in this HC [Read Resolution]
Can't degrade Allopathy without proof, you have no right: SC to Baba Ramdev
तेज आवाज में दलीलें दे रहे थे वकील साहब, बुरी तरह भड़के मीलॉर्ड ने दिया अल्टीमेटम
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Thursday, 18, Apr, 2024
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Gujarat Town Planning and Urban Development Act, 1976
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Related judgement on Gujarat Town Planning and Urban Development Act, 1976
Association of Vasanth Apartments' Owners Vs. V. Gopinath & Ors., 2023 Latest Caselaw 102 SC
MOHANDAS vs. STATE OF MAHARASHTRA, 2020 Latest Caselaw 93 SC
Vedica Procon Private Limited Vs. Balleshwar Greens Private Limited & Others [August 13, 2015], 2015 Latest Caselaw 525 SC
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Ahmedabad Municipal Corporation & ANR. Vs. Ahmedabad Green Belt Khedut Mandal & Ors. [May 9, 2014], 2014 Latest Caselaw 356 SC
Dahyabhai Ranchhoddas Dhobi & ANR. Vs. State of Gujarat & Ors. [2010] INSC 519 (23 July 2010), 2010 Latest Caselaw 516 SC
Her Highness Maharani Shantidevi P. Gaikwad Vs. Savjibhai Haribhai Patel & Ors [2001] INSC 162 (21 March 2001), 2001 Latest Caselaw 162 SC
Ahmedabad Urban Development Authority Vs. Manilal Gordhandas & Ors [1996] INSC 1110 (11 September 1996), 1996 Latest Caselaw 748 SC
Ahmedabad Urban Development Authority Vs. Sharad Kumar Jayantikumar Pasawalla & Ors [1992] INSC 167 (15 May 1992), 1992 Latest Caselaw 167 SC
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