Friday, 19, Apr, 2024
SC asks ECI to look into allegation of EVM malfunctioning, extra votes to BJP in mock poll
Internship Opportunity at Foresight Law Offices India [Hybrid; 3-5 Interns; 4 Weeks]: Apply Now!
Internship Opportunity at Moulick Law Office, Advocates & Solicitors, Delhi [Offline; 2 Vacancies]: Apply Now!
LatestLaws.com Partner Event: Transformance Forums presents 1st India's Legal Tech Conclave & Awards, (3rd May 2024)
'केरल के कासरगोड में मॉक पोल के दौरान EVM में गड़बड़ी की खबर झूठी', ECI ने शीर्ष अदालत को बताया
हाईकोर्ट का आदेश: गलत वेतन भुगतान पर काटी गई ग्रेच्युटी राशि ब्याज सहित वापस करें
VVPAT से जुड़े मामले में 'सुप्रीम' सुनवाई, कोर्ट ने कहा- चुनावी प्रक्रिया में शुचिता चाहिए
Internship Opportunity at Litigation and Beyond, New Delhi: Apply Now!
Consuming Alcohol during Day is not an Offence: Madras High Court
6th Smt. Nirmala Devi Bam International Moot Court Competition by Indore Institute of Law (Cash Prizes Worth 77k) [Offline; May 17-19]: Register by April 20
केजरीवाल को 'वर्क फ्रॉम जेल' की मिले अनुमति, हाईकोर्ट में याचिका दायर... जानें- क्या-क्या मांगी गईं सुविधाएं
Plea in Supreme Court for 3-year Bachelor of Law after 12th, calls 5-year LLB course 'unreasonable'
Bitcoin घोटाले मामले में ED ने जब्त की राज कुंद्रा संपत्ति, वकील ने कही ये बात
Delhi Excise Policy Case: Supreme Court extends Businessman’s interim bail
अब कैदी स्मार्ट कार्ड के जरिए रिश्तेदारों और वकीलों से कर सकेंगे संपर्क, देश में इस जेल के 650 कैदियों को मिली यह सुविधा
Search Now
Friday, 19, Apr, 2024
Bare Acts
Central Acts
State Acts
Hindi Acts
Case Analysis
Supreme Court
High Courts
Tribunal Courts
Latest News
Corporate Law News
Human Rights News
Intellectual Property News
International News
International Opportunities
Interviews
Law Firm News
Marriage and Divorce News
Tourism News
Petroleum News
Blog
ADR
Arbitration
Conciliation
Lok Adalat
Mediation
Latest Caselaw
Supreme Court
Delhi High Court
Allahabad High Court
Andhra High Court
Bombay High Court
Chattisgarh High Court
Calcutta High Court
Gauhati High Court
Gujarat High Court
Himachal Pradesh High Court
Jammu & Kashmir High Court
Jharkhand High Court
Karnataka High Court
Kerala High Court
Madras High Court
Madhya Pradesh High Court
Meghalaya High Court
Manipur High Court
Orissa High Court
Patna High Court
Punjab & Haryana High Court
Rajasthan High Court
Sikkim High Court
Tripura High Court
Telangana High Court
Uttarakhand High Court
Library
Library
Legal Documents
Legal Forms for Advocates
Legal Dictionary
SC Collegium Resolutions
Law Commission of India Reports
NCRB Reports
Justice Verma Committee Report, 2013
Justice BN Srikrishna Report on Institutionalisation of Arbitration
Legal Maxims
Web Links Directory
Legal FAQs
Circulars & Notices
RBI Circulars
RBI Notices
SEBI Circulars
SEBI Notices
MCA Circulars
MCA Notices
Campus Buzz
Call for Papers
Conferences & Seminars
Courses & Workshops
Debate Competitions
Essay Competitions
Fellowships
Fests, MUNs and Other Competitions
International Opportunities
Internships
Jobs
Moot Court Competitions
Scholarships
Legal Education
Law School Entrance Exams
Law Schools and Colleges in India
Overseas Law Schools
Careers in Law
Judiciary
Supreme Court of India
High Courts
Judicial Service Exams
The Bar
Bar Councils
Bar Associations
हिंदी न्यूज़
Did you Know?
Articles
Guest Post
Contact us
Join Our Newsletter Now!
Bare Acts
Central Acts
State Acts
Hindi Acts
Latest News
Latest News
Articles
Corporate Law News
Human Rights News
Intellectual Property News
Did you Know?
International News
हिंदी न्यूज़
Law Firm News
Marriage and Divorce News
Tourism News
World of Petroleum & Natural Gas
Case Analysis
Supreme Court
High Courts
Tribunal Courts
Cheque Bounce News
Interviews
Legal Services News
Petroleum News
हिंदी न्यूज़
Articles
Latest Caselaw
Supreme Court Judgments
Supreme Court
High Court Judgments
Delhi High Court
Allahabad High Court
Bombay High Court
Calcutta High Court
Madras High Court
Punjab & Haryana High Court
Andhra High Court
Chattisgarh High Court
Gauhati High Court
Gujarat High Court
Himachal Pradesh High Court
Jammu & Kashmir High Court
Jharkhand High Court
Karnataka High Court
Kerala High Court
Madhya Pradesh High Court
Meghalaya High Court
Manipur High Court
Orissa High Court
Patna High Court
Rajasthan High Court
Sikkim High Court
Tripura High Court
Telangana High Court
Uttarakhand High Court
ADR
Arbitration
Conciliation
Lok Adalat
Mediation
Campus Buzz
Campus Buzz
Call for Papers
Conferences & Seminars
Courses & Workshops
Debate Competitions
Essay Competitions
Fellowships
Fests, MUNs and Other Competitions
International Opportunities
Internships
Jobs
Moot Court Competitions
Scholarships
Library
Library
Legal Documents
Legal Forms for Advocates
Legal Dictionary
SC Collegium Resolutions
Law Commission of India Reports
NCRB Reports
Justice Verma Committee Report, 2013
Justice BN Srikrishna Report on Institutionalisation of Arbitration
Legal Maxims
Web Links Directory
Legal Education
Law School Entrance Exams
Law Schools and Colleges in India
Overseas Law Schools
Careers in Law
More
Tags
Legal FAQs
Circulars & Notices
RBI Circulars
RBI Notices
SEBI Circulars
SEBI Notices
MCA Circulars
MCA Notices
Judiciary
Supreme Court of India
SC Collegium Resolutions
Supreme Court Calendar 2023
Supreme Court Bar Association
Supreme Court Advocate-On-Record
High Courts
All High Courts Calendar
High Courts Portals
Judicial Service Exams
Judicial Exam Notice Board
Judicial Services Exam Question Papers
The Bar
Bar Councils
Bar Associations
Guest Post
×
Expand
Category SideBar
Andhra Pradesh Buildings (Lease, Rent and Eviction Control) (Amendment) Act, 1997
Home
Bare Act
State Acts and Rules
Andhra Pradesh State Laws
Andhra Pradesh Buildings (Lease, Rent and Eviction Control) (Amendment) Act, 1997
Prev.
Andhra Pradesh Buildings (Lease, Rent and Eviction Control) (Amendment) Act, 1997
Next
Andhra Pradesh Buildings (Lease, Rent and Eviction Control) (Amendment) Act,1997 (PDF)
Help us improve! Please suggest corrections.
Submit
Download the LatestLaws.com Mobile App
Related judgement on Andhra Pradesh Buildings (Lease, Rent and Eviction Control) (Amendment) Act, 1997
About us
Events
Awards
Workshops
Contact us
Grievance Cell
Disclaimer
Hyperlinking Policy
Privacy Policy
Advertise
Media Partner
Legal FAQs