Wednesday, 10, Jun, 2026
 
 
 
Expand O P Jindal Global University
 

किसी राज्य की जनसंख्‍या के किसी अनुभाग द्वारा बोली जाने वाली भाषा के संबंध में विशेष उपबंध, Constitution of India, Article 347 ( Article 347 Constitution of India: Special provision relating to language spoken by a section of the population of a State )


 

यदि इस निमित्त मांग किए जाने पर राष्ट्रपति का यह समाधान हो जाता है कि किसी राज्य की जनसंख्‍या का पर्याप्त भाग यह चाहता है कि उसके द्वारा बोली जाने वाली भाषा को राज्य द्वारा मान्यता दी जाए तो वह निदेश दे सकेगा कि ऐसी भाषा को भी उस राज्य में सर्वत्र या उसके किसी भाग में ऐसे प्रयोजन के लिए, जो वह विनिर्दिष्ट करे, शासकीय मान्यता दी जाए।

Download the LatestLaws.com Mobile App
 
 
Latestlaws Newsletter
 

Publish Your Article

 

Campus Ambassador

 

Media Partner

 

Campus Buzz

 

LatestLaws Guest Court Correspondent

LatestLaws Guest Court Correspondent Apply Now!
 

LatestLaws.com presents: Lexidem Offline Internship Program, 2026

 

LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!

 
 
 

LatestLaws Partner Event : MAIMS

 
 
Latestlaws Newsletter