Wednesday, 10, Jun, 2026
 
 
 
Expand O P Jindal Global University
 

कुछ वर्ग या वर्गों के मजिस्ट्रेटों पर इस अध्याय के उपबंधों का लागू होना, Constitution of India, Article 237 ( Article 237 Constitution of India: Application of the provisions of this Chapter to certain class or classes of magistrates )


 

राज्यपाल, लोक अधिसूचना द्वारा, निदेश दे सकेगा कि इस अध्याय के पूर्वगामी उपबंध और उनके अधीन बनाए गए नियम ऐसी तारीख से, जो वह इस निमित्त नियत करे, ऐसे अपवादों और उपांतरणों के अधीन रहते हुए,  जो ऐसी अधिसूचना में विनिर्दिष्ट किए जाएँ, राज्य में किसी वर्ग या वर्गों के मजिस्ट्रेटों के संबंध में वैसे ही लागू होंगे जैसे वे राज्य की न्यायिक सेवा में नियुक्त व्यक्तियों के संबंध में लागू होते हैं।

Download the LatestLaws.com Mobile App
 
 
Latestlaws Newsletter
 

Publish Your Article

 

Campus Ambassador

 

Media Partner

 

Campus Buzz

 

LatestLaws Guest Court Correspondent

LatestLaws Guest Court Correspondent Apply Now!
 

LatestLaws.com presents: Lexidem Offline Internship Program, 2026

 

LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!

 
 
 

LatestLaws Partner Event : MAIMS

 
 
Latestlaws Newsletter