Expand

O P Jindal Global University

trademarkclick

“परक्राम्य नहीं है'' यह शब्द वाला चेक, NI Act, Section 130 ( NI Act, Section 130. Cheque bearing “not negotiable” )

NI Act, Section 130. Cheque bearing “not negotiable” ( English )

“परक्राम्य नहीं है'' यह शब्द वाला चेक -- साधारणतः या विशेषतः क्रॉस किए हुए ऐसे चेक को, जिस पर “परक्राम्य नहीं हैं' शब्द लिखे हैं, लेने वाला व्यक्ति उस चेक पर उससे बेहतर हक न रखेगा और न देने के लिए समर्थ होगा जैसा उस व्यक्ति का था, जिससे उसने उसे लिया है।

Download the LatestLaws.com Mobile App

Join latestlaws whatsapp group

Publish Your Article

Campus Ambassador

Media Partner

Campus Buzz

LatestLaws.com presents: Lexidem Offline Internship Program, 2026

LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!

start up India

About us Events Awards Workshops Contact us Grievance Cell Disclaimer Hyperlinking Policy Privacy Policy Advertise Media Partner Legal FAQs