Expand

O P Jindal Global University

trademarkclick

असंदाय द्वारा अनादर, NI Act, Section 92 ( NI Act, Section 92. Dishonors by non-payment )

NI Act, Section 92. Dishonors by non-payment ( English )

असंदाय द्वारा अनादर -- वचन-पत्र, विनिमय-पत्र या चेक असंदाय द्वारा अनादृत हुआ तब कहा जाता है जबकि ऊपरवाल, वचन-पत्र का रचयिता, विनिमय-पत्र का प्रतिगृहीता या चेक का ऊपरवाल उसका संदाय करने के लिए सम्यक् रूप से अपेक्षित किए जाने पर संदाय में व्यतिक्रम करता है ।

Download the LatestLaws.com Mobile App

Join latestlaws whatsapp group

Publish Your Article

Campus Ambassador

Media Partner

Campus Buzz

LatestLaws.com presents: Lexidem Offline Internship Program, 2026

LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!

start up India

About us Events Awards Workshops Contact us Grievance Cell Disclaimer Hyperlinking Policy Privacy Policy Advertise Media Partner Legal FAQs