Tuesday, 09, Jun, 2026
 
 
 
Expand O P Jindal Global University
BARE ACTS

Category SideBar

Councils Act, 1904


[Act No. 26 of 1904]

[15th August, 1904]

An Act to amend the Indian Councils Act, 1874. Be it enacted by the King’s most Excellent Majesty, by and with the advice and consent of the Lords Spiritual and Temporal, and Commons, in this present Parliament assembled, and by the authority of the same, as follows:

2. Short title

This Act may be cited as the Indian Councils Act, 1904.

Help us improve! Please suggest corrections.
 

Download the LatestLaws.com Mobile App
 
 
Latestlaws Newsletter
 

Publish Your Article

 

Campus Ambassador

 

Media Partner

 

Campus Buzz

 

LatestLaws Guest Court Correspondent

LatestLaws Guest Court Correspondent Apply Now!
 

LatestLaws.com presents: Lexidem Offline Internship Program, 2026

 

LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!

 
 
 

Related judgement on Councils Act, 1904