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Call for Papers & Articles: Abhidhvaj Law Journal (Volume 2, Issue 3): Submit Now!
9th Debate Competition at Sardar Patel Subharti Institute of Law, Meerut: Register by April 8
CAM advises Adani Ports and Special Economic Zone Limited ("APSEZ"), in acquisition of 95% stake of Gopalpur Ports Limited ("GPL") from the existing shareholders.
Saraf And Partners acted on the ₹4,800 million QIP by Wockhardt
Model United Nations by CT University, Ludhiana [Cash Prizes Upto Rs. 21k]: Register by April 23
Notify guidelines by July 15 to make films accessible to hearing, visually impaired: Delhi HC to Centre
1st National Mediation Competition 2024 at School of Law, NMIMS Indore [April 12-14]: Register by April 3
HC Reiterates: Action in case of any shortcomings in a selection duly made has to be taken expeditiously, Read Judgment
पत्नी ने लगाया पति पर लांछन, कोर्ट ने ‘‘क्रूरता’’ बताते हुए सुना दिया ये फैसला
[Limitation Act] ‘Condonation can only be granted in exceptional circumstances’; HC dismisses Appeal u/S. 37, Read Judgment
हाईकोर्ट ने रेप के आरोपी को दी जमानत, कहा- 'भीड़भाड़ और दिन के उजाले में नहीं हो सकता बलात्कार'
No Fundamental Right to choose Specific School under RTE Act: High Court
Delhi HC asks Govt to decide as representation plea for internet in Courts
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Friday, 29, Mar, 2024
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Food Safety and Standards Act, 2006
Food Safety And Standards Authority Of India (Salaries, Allowance And Other Conditions Of Service Of Chairperson And Members) Rules, 2008
Food Safety and Standards (Transaction of Business at its meetings) Regulations, 2010
Food Safety and Standards Rules, 2011
Food Safety and Standards (Laboratory and Sampling Analysis) Regulation, 2011
Food Safety and Standards (Contaminants, Toxins and Residues) Regulation, 2011
Food Safety and Standards (Prohibition and Restriction on Sales) Regulation, 2011
Food Safety and Standards (Food Product Standards and Food Additives) Regulation, 2011(Part I)
Food Safety and Standards (Food Product Standards and Food Additives) Regulation, 2011 (Part 2)
Food Safety and Standards (Packaging and Labelling) Regulation, 2011
Food Safety and Standards (Food Products Standards and Food Additives) Regulation, 2011
Food Safety and Standards (Salary, Allowances and other Conditions of Services of Officers and Employees) Regulations 2013
Food Safety and Standards (Amendment) Rules, 2014
Food Safety and Standards (Procedure for Transaction of Business of the Central Advisory Committee) Amendment Regulations, 2015
Food Safety and Standards (Procedure for Transaction of Business of the Central Advosory Committee) First Amendment Regulations, 2016
Food Safety and Standards (Transaction of Business at Its Meetings) Amendment Regulations, 2016
Food Safety and Standards (Transaction of Business and Procedures for the Scientific Committee and Scientific Panels) Regulations, 2016
Food Safety and Standards (Food or Health Supplements, Nutraceuticals, Foods for Special Dietary Uses, Foods for Special Medical Purpose, Functional Foods and Novel Food) Regulations, 2016
Food Safety and Standards (Amendment) Rules, 2017
Food Safety and Standards (Second Amendment) Rules, 2017
Food Safety and Standards (Food Recall Procudure) Regulation, 2017
Food Safety and Standards (Import) Regulation, 2017
Food Safety and Standards (Approval for Non-Specified Food and Food Ingredients) Regulation, 2017
Food Safety and Standards (Organic Food) Regulation, 2017
Food Safety and Standards (Fortification of Foods) Regulations, 2018
Food Safety and Standards (Alcoholic Beverages) Regulation, 2018
Food Safety and Standards (Fortification of Foods) Regulation, 2018
Food Safety and Standards (Recovery and Distribution of surplus food) Regulations, 2019
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