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  6. Armed Forces Tribunal (Procedure for investigation of Misbehaviour or incapacity of Chairperson, Vice-Chairperson and other Members) Rules, 2008
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Armed Forces Tribunal (Procedure for investigation of Misbehaviour or incapacity of Chairperson, Vice-Chairperson and other Members) Rules, 2008

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Armed Forces Tribunal (Procedure for investigation of Misbehaviour or incapacity of Chairperson, Vice-Chairperson and other Members) Rules, 2008: (IndiaCode Link)

Armed Forces Tribunal (Procedure for investigation of Misbehaviour or incapacity of Chairperson, Vice-Chairperson and other Members) Rules, 2008: (Downlodable PDF)

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