Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Amendment Act,2015 (PDF)
In exercise of the powers conferred by sub-section (2) of section 1 of the Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Amendment Act, 2015 (1 of 2016), the Central Government hereby appoints the 26th day of January, 2016 as the date on which the provisions of the said Act shall come into force.
Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Amendment Act,2015
