Category of Bare Act | Name of the Act | Year of Promulgation |
---|---|---|
Civil Laws | The CONSTITUTION OF INDIA | 1975 |
Act Number | Enactment Date | Chapter Number |
36 | 1975-04-26 | 4 |
Chapter Title | Ministry | Department |
Directive Principles Of State Policy | Ministry of Law And Justice | Department of Personnel and Administrative Reforms |
1[The State shall endeavours to provide early childhood care and education for all children until they complete the age of six years.]
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1. Subs. by the Constitution (Eighty-sixth Amendment) Act, 2002 for “45. Provision for free and compulsory education for children.- The State shall endeavour to provide, within a period of ten years from the commencement of this Constitution, for free and compulsory education for all children until they complete the age of fourteen years.”