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Delhi Excise Policy Case: Supreme Court extends Businessman’s interim bail
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Related judgement on United Nations Convention on the Rights of the Child
Supriyo @ Supriya Chakraborty & Anr. Vs. Union of India, 2023 Latest Caselaw 802 SC
Gangadhar Narayan Nayak @ Gangadhar Hiregutti Vs. State of Karnataka, 2022 Latest Caselaw 241 SC
NATIONAL COMMISSION FOR PROTECTION OF CHILD RIGHTS vs. RAJESH KUMAR, 2020 Latest Caselaw 26 SC
Ms. Eera Through Dr. Manjula Krippendorf Vs. State (Govt. of NCT of Delhi) & ANR. [July 21, 2017], 2017 Latest Caselaw 496 SC
Dr. Subramanian Swamy & Ors. Vs. Raju Thr. Member Juvenile Justice Board & ANR. [MARCH 28, 2014], 2014 Latest Caselaw 211 SC
Ajay Goswami Vs. Union of India & Ors [2006] Insc 947 (12 December 2006), 2006 Latest Caselaw 890 SC
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