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Juvenile Justice (Care and Protection of Children) Act, 2015


Juvenile Justice (Care and Protection of Children) Act, 2015

 

 
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Related judgement on Juvenile Justice (Care and Protection of Children) Act, 2015

Bilkis Yakub Rasool Vs. Union of India & Ors., 2024 Latest Caselaw 26 SC Bilkis Yakub Rasool Vs. Union of India & Ors., 2024 Latest Caselaw 25 SC Pawan Kumar Vs. State of Uttar Pradesh & Ors., 2023 Latest Caselaw 877 SC Supriyo @ Supriya Chakraborty & Anr. Vs. Union of India, 2023 Latest Caselaw 802 SC Naresh @ Nehru Vs. State of Haryana, 2023 Latest Caselaw 774 SC Bachpan Bachao Andolan Vs. Union of India & Ors., 2023 Latest Caselaw 647 SC P. Yuvaprakash Vs. State represented by Inspector of Police, 2023 Latest Caselaw 571 SC Narayan Chetanram Chaudhary Vs. State of Maharashtra, 2023 Latest Caselaw 267 SC Gohar Mohammad vs Uttar Pradesh State Road Transport Corporation & others, 2022 Latest Caselaw 981 SC State of Jammu & Kashmir (Now U.T. of Jammu & Kashmir) Vs. Shubam Sangra, 2022 Latest Caselaw 906 SC Vinod Katara Vs. State of Uttar Pradesh, 2022 Latest Caselaw 711 SC Barun Chandra Thakur Vs. Master Bholu & Anr., 2022 Latest Caselaw 561 SC Gangadhar Narayan Nayak @ Gangadhar Hiregutti Vs. State of Karnataka, 2022 Latest Caselaw 241 SC Manoj @ Monu @ Vishal Chaudhary Vs. State of Haryana, 2022 Latest Caselaw 156 SC Attorney General for India Vs. Satish, 2021 Latest Caselaw 589 SC Rishipal Singh Solanki Vs. State of Uttar Pradesh, 2021 Latest Caselaw 587 SC Sita Ram Vs. State of Rajasthan, 2021 Latest Caselaw 539 SC Ram Vijay Singh Vs. State of Uttar Pradesh, 2021 Latest Caselaw 97 SC NATIONAL COMMISSION FOR PROTECTION OF CHILD RIGHTS vs. RAJESH KUMAR, 2020 Latest Caselaw 26 SC SHILPA MITTAL vs. STATE OF NCT OF DELHI, 2020 Latest Caselaw 22 SC UNION OF INDIA vs. RAMESH BISHNOI, 2019 Latest Caselaw 1173 SC BARUN CHANDRA THAKUR vs. RYAN AUGUSTINE PINTO, 2019 Latest Caselaw 1014 SC Union of India Vs. Ankur Gupta, 2019 Latest Caselaw 175 SC Nipun Saxena Vs. Union of India, 2018 Latest Caselaw 927 SC Re- Inhuman Conditions in 1382 Prisons [September 25, 2018], 2018 Latest Caselaw 705 SC Mrs. Kanika Goel Vs. State of Delhi through S.H.O. and ANR. [July 20, 2018], 2018 Latest Caselaw 477 SC Sampurna Behura Vs. Union of India & Ors. [February 9, 2018], 2018 Latest Caselaw 86 SC Independent Thought Vs. Union of India and ANR. [October 11, 2017], 2017 Latest Caselaw 742 SC Re- Inhuman Conditions in 1382 Prisons [September 15, 2017], 2017 Latest Caselaw 684 SC Justice K S Puttaswamy (Retd.), and ANR. Vs. Union of India and Ors. [AUGUST 24, 2017], 2017 Latest Caselaw 604 SC

Click here to view all Supreme Court (SC) Judgements on Juvenile Justice (Care and Protection of Children) Act, 2015