Authorising Certain Officers at certain Ports to Receive Complaints From Seamen or Apprentices Regarding Unseaworthiness of Ships
Published vide Notification the Gazette of India, 1962, Part 2, Section 3(ii). P. 696.
Act2438
S.O. 764, dated 7th March, 1962. - In pursuance of sub-section (2) of Section 191 of the Merchant Shipping Act, 1958 (44 of 1958), the Central Government, hereby authorises the officers specified in the second column of the annexed Schedule at the ports specified in the corresponding entry in the first column thereof to receive complaints from seamen or apprentices regarding the unseaworthiness of ships.
Schedule
Ports | Officers |
1 | 2 |
Madras | Principal Officer, Mercantile Marine Department, Madras. |
Kozikhode | Port Officer, Kozikhode. |
Kakinada | Port Officer, Kakinada. |
Cuddalore | Port Officer, Cuddalore. |
Mangalore | Port Officer, Mangalore. |
Nagapattinam | Port Officer, Nagapattinam. |
Pamban | Port Conservator, Pamban. |
Tuticorin | Port Officer, Tuticorn. |
Bheemunipatnam | Port Conservator, Bheemunipatnam. |
Calingapatnam | Port Conservator, Calingapatnam. |
Masulipatnam | Port Conservator, Masulipatnam. |
Port Novo | Pori Conservator, Port Novo. |
Tellicherry | Port Conservator, Tellicherry. |
Malpe | Port Conservator, Malpe. |
Badagara | Port Conservator, Badagara. |
Ponnani | Port Conservator, Ponnani. |
Cannanore | Port Conservator, Cannanore |
Balasore | Port Officer, Orissa Ports |
Chandbali | Port Officer, Orissa Ports |
Puri | Port Officer, Orissa Ports |
Gopalpur | Port Conservator, Gopalpur. |
[Min. of Transport and Communications, No. 3-ML(5)/62] |