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Appointment of Certain officers at Certain Specified Ports For The Purposes of Section 258 of The Act


Appointment of Certain officers at Certain Specified Ports For The Purposes of Section 258 of The Act

Published vide Notification Gazette of India 1930 Part I.P. 1354. Deemed to be in force by virtue of Section 258 read with Section 461(3) of the Merchant Shipping Act, 1958 (44 of 1958). Reproduced here as amended from time to time.

Act2447

1.No. 56-M.I.(4)/30, dated 20th December, 1930. - In pursuance of Section 178 of the Indian Merchant Shipping Act, 1923 (21 of 1923), and in supersession of all previous orders on the subject, the Governor-General in Council is pleased to [appoint] for the purpose of the said section, the officers specified in the second column of annexed Schedule at the ports specified in the corresponding entry in the first column thereof:-

Schedule

Ports Officers
Bombay The Principal Officer, Mercantile Marine Department, Bombay District, Bombay.
Port in the Bombay Presidency except Bombay. The Officers in charge of the Custom Houses.
Inspectors within their respective ranges.
Cochin The Engineer and Ship Surveyor, Mercantile Marine Department.
Madras The Principal Officer, Mercantile Marine Department,
Madras District, Madras.
Ganjam District -
Calingapatam The Conservator of the Port.
Baruva The Conservator of the Port.
Vizagapatam District -
Bimlipatam. The Conservator of the Port.
Vizagapatam The Ship Sruveyor, Mercantile Marine Department, Visakhapatnam.
Godavari District -
Cocanada The Port Officer, Cocanada.
Kistna District -
Masulipatam The Port Officer, Masulipatam.
South Arcot District -
Cuddalore The Port Officer, Cuddalore.
Porto Novo The Conservator of the Port.
Tanjore District -
Negapatam The Port Officer, Negapatam.
Tranquebar The Conservator of the Port.
Topputturai The Conservator of the Port.
Adirampatnam The Conservator of the Port.
Tirumulavasal The Conservator of the Port.
Ammapatnam The Conservator of the Port.
Ramnad District -
Pamban The Conservator of the Port.
Kilakarai The Conservator of the Port.
Tondi The Conservator of the Port.
Devipatnam The Conservator of the Port.
Dhanushkodi The Conservator of the Port.
Tinnevelly District -
Tuticorin The post Officer
Kayalpatnam The Conservator of the Port.
Kulasekharapatnam The Conservator of the Port.
Malabar District -
Calicut The Post officer, Calicut.
Tellicherry The Conservator of the Port.
Badagara The Conservator of the Port.
Cannanore The Conservator of the Port.
South Canara District -
Kasargad The Conservator of the Port.
Mangalore The Port Officer, Mangolore.
Baindur The Conservator of the Port.
Coondapoor The Conservator of the Port.
Hangarakotta The Conservator of the Port.
Malpe The Conservator of the Port.
Mulki The Conservator of the Port.
Calcutta The Principal Officer, Mercantile Marine Department
Calcutta District, Calcutta.
Chandbali The Port Officer, Orissa Port.
Gopalpur The Conservator of the Port.
Port Blair The Engineer and Harbour Master, Port Blair.

 

[Department of Commerce]

 

 

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