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Appointment of certain officers at certain ports for the purposes of various provisions of the act


Appointment of certain officers at certain ports for the purposes of various provisions of the act

S.R.O. 138, dated 7th January, 1953.

Act2337

  1. [S.R.O.138, dated 7th January, 1953.]- In exercise of the powers conferred by the sections of the India Merchant Shipping Act, 1923 (21 of 1923), specified in the first column of the Schedule hereto annexed, and in supresession of the notification of the Government of India in the late Ministry of Commerce, No. 72-MA(l)/50 , dated 9th September, 1950 the Central Government hereby appoints, for the puposes of the respective sections, the officers specified in the second column of the Schedule to act within the Limits specified against them in the corresponding entries in the third column thereof.

Schedule

Section of the Act Officers Limits
7 (1) The Port Commissioner and Minor ports in the State of
271 (1) Harbour Engineer, Kutch, Bhuj. Kutch.
72 (1)
74
81 The Port Officer, Bhavnagar. The Port of Bhavnagar Talaja, Mahuva Albert Victor, Bherai Jaffarabad and Chanchuda.
116
119
151 (1)
167 (2)
170
178
214
246 (3) The Port Officer, Navlakhi The Ports of Novlakhi and Zinzuwada.
The Port Officer, Porbandar The Ports of Porbandar Madhavapur.
Navibunder Maiani and Lamba.

 

  1. For Officer specified to issue certificate relating to distress of seamen, see now rule 22 of the Merchant Shipping (Distressed Seamen) Rules, 1960, G.S.R. O. Vol. XXIV. P. 491.

Schedule (Contd.)

Section of the Act Officers Limits
246(3) The Port Officer, Veraval. The Ports of Veraval, Nava Bunder, Shil Bunder, Sutrapada, Rajpara, Chorvad Mangrol, Dhamleji and Simar.
The Customs Supervisor, Trivandrum Port of Trivandrum
The Customs Officer, Kovalam Port of Kovalam
The Customs Officer, Mankudy Port of Mankudy
The Customs Officer, Munambom Port of Munambom
The Port Conservator, Alleppey Port of Alleppey
The Port Conservator, Quilon Port of Quilon
The Port Conservator, Koilthottam Port of Koilthottam
The Port Conservator, Colachel Port of Colachel
The Deputy Conservator, Cochin Port [Port of Cochin]
The Deputy Conservator, Kandla Port of Kandla

 

[Min. of Transport, No. 72 MA (l)/50.)

[Gazette of India, 1953, Part II, Section 3, p. 66]

 

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