March 6,2018:

Crisis in Supreme Court-Is it time for Judicial Transparency? By Devaang Savla (Download PDF)Devaang Savla is a mentor for CLAT preparations. And is teaching legal parts of CLAT examination of free of cost. He is also an Advocate in Allahabad High Court. Devaang is a Gold Medalist in BA.LLB from Symbiosis University, Pune.

Crisis in Supreme Court-Is It Time for Judicial Transparency? By: Devaang Savla by Latest Laws Team on Scribd

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