Telangana High Court
Icici Lombard General Insurance ... vs A Yadamma And 2 Others on 10 July, 2025
THE HON'BLE SHRI JUSTICE ANIL KUMAR JUKANTI
CIVIL MISCELLANEOUS APPEAL No.16 OF 2019
JUDGMENT:
On 14.06.2025, the matter was listed before the Lok Adalat and the same was compromised between both parties and an Award was passed.
2. In view of the above, the Civil Miscellaneous Appeal is disposed of in terms of the Award, dated 14.06.2025, passed by the Lok Adalat. There shall be no order as to costs.
Miscellaneous applications pending, if any, shall stand closed.
___________________________ ANIL KUMAR JUKANTI, J Date: 10.07.2025 pav/kgk