Oriental Insurance Company Ltd., Hyd vs Smt. J. Sugunamma, Hyd And 5 Othrs

Citation : 2025 Latest Caselaw 308 Tel
Judgement Date : 8 July, 2025

Telangana High Court

Oriental Insurance Company Ltd., Hyd vs Smt. J. Sugunamma, Hyd And 5 Othrs on 8 July, 2025

     THE HON'BLE SHRI JUSTICE ANIL KUMAR JUKANTI

          CIVIL MISCELLANEOUS APPEAL No.105 OF 2013

JUDGMENT:

On 14.06.2025, the matter was listed before the Lok Adalat and the same was compromised between both parties and an Award was passed.

2. In view of the above, the Civil Miscellaneous Appeal is disposed of in terms of the Award, dated 14.06.2025, passed by the Lok Adalat. There shall be no order as to costs.

Miscellaneous applications pending, if any, shall stand closed.

___________________________ ANIL KUMAR JUKANTI, J Date: 08.07.2025 plp