Telangana High Court
L.A.O Spl.Dy.Collector Pjp Gadwal vs Thirmalreddy on 2 April, 2025
Author: Abhinand Kumar Shavili
Bench: Abhinand Kumar Shavili
THE HON'BLE SRI JUSTICE ABHINAND KUMAR SHAVILI
AND
THE HON'BLE SMT. JUSTICE TIRUMALA DEVI EADA
A.S.No.1223 OF 1996
JUDGMENT:(Per the Hon'ble Sri Justice Abhinand Kumar Shavili) None appeared for the appellant, though the Appeal is listed today under the caption 'for dismissal'. Hence, this Court has no other option, except to dismiss the case for default and also for non- prosecution.
2. Accordingly, the Appeal is dismissed for default as well as for non-prosecution. No costs.
3. As a sequel, miscellaneous applications pending if any, shall stand closed.
__________________________________ ABHINAND KUMAR SHAVILI, J ___________________________ TIRUMALA DEVI EADA, J Date :02.04.2025 prat ::2::
THE HON'BLE SRI JUSTICE ABHINAND KUMAR SHAVILI AND THE HON'BLE SMT. JUSTICE TIRUMALA DEVI EADA A.S.No.1223 OF 1996 Date :02.04.2025 prat